CONT P No. 237 of 2026 __________
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 15-04-2026
CORAM
THE HON'BLE MS. JUSTICE P.T. ASHA CONT P No. 237 of 2026
1. P.Rajarathinam S/o. Periyanayagamsamy, Working as Trained Graduate Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.
2. S.Arul Savari, S/o. Selvarayar, Working as Trained Graduate Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.
3. A.Ratchagar, S/o. Antonysamy, Christian,
Working as Primary School Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.
4. David Jayaseelan, S/o. Sammanasunathan, Working as Primary School Teacher, Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.
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5. A. Ambrose, S/o. Arul Marianathan, Working as Librarian, Fatima Government Aided Boys High School, Karuvadikuppam,
Puducherry 605 008. ..Petitioner(s)
Vs
1. A.S.Sivakumar Director,
Directorate of School Education, Perunthalaivar Kamarajar Centenary Educational Complex,
100 Feet Road, Anna Nagar, Puducherry 605 005.
2. Fr. A.Maimani, Principal,
Fatima Government Aided Boys High School, Karuvadikuppam, Puducherry 605 008.
3. V.Vasagi, Senior Accounts Officer, Directorate of School Education, Perunthalaivar Kamarajar Centenary Educational Complex,
100 Feet Road, Anna Nagar, Puducherry 605 005. ..Contemnor(s)
Prayer: This Contempt Petition filed under Section 11 of the Contempt of Courts Act praying to arrest and detain the respondents for deliberately
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and willfully disobeying the orders passed by this Court in W.P.No. 35422 of 2024 dated 28.08.2025.
For Petitioner(s): Mr.V.Ajayakumar
For Contemnor(s): Mr.Syed Mustafa
Special Government Pleader (Puducherry)
Order
The Contempt Petition has been filed seeking to punish the respondents for wilful disobedience of the orders passed by this Court in W.P.No.35422 of 2024 dated 28.08.2025.
2. It is informed that the orders of this Court in W.P.No.35422 of 2024 dated 28.08.2025 has been complied with.
3. Recording the above statement, the contempt petition is closed.
15-04-2026
Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No
SRN
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P.T.ASHA J.
SRN
CONT P No. 237 of 2026 15-04-2026
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