Citation Codes Equivalent Citations citation codes Case Number Bail App/139/2025 Disposition allowed Attorney(S) Judges HON'BLE MR. JUSTICE MA CHOWDHARY Acts u/s 363/366/120-B/212 IPC 17 POCSO Act Sections 363/366/120-B/212 IPC, read with Sections 3/4/17 of the Protection of Children from Sexual Offences Act, 2012 (for short 'POCSO Act'). 02. Facts Sections 3 and 4 of the POCSO Act. Section 29 of POCSO Act, 2012 363/366/120-B/212 IPC and 3/4 POCSO Act Sections U/Ss 363/366/120-B, 212 IPC 17 POCSO Act Section 363 IPC, for offence U/S 366 IPC, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account