Citation Codes Equivalent Citations citation codes Case Number O.A./303/2013 Disposition dismissed Acts SECTION 21 ADMINISTRATIVE TRIBUNALS ACT 1985 clause (a) or clause (b) of sub-section (1) clause (a) of sub-section (2) of section 20 Sub-section (3) of section 5 21 of the Administrative Tribunals Act, 1985, clause (b), of sub-section (1) clause (a) or clause (b) of sub-section (1) of aforesaid section 21. Sub-section (1) of section 21 of the Administrative Tribunals Act, 1985 clause (b) of sub-section (2) of section 4 20 See more information ... Smart Summary Please sign up to generate summary. K K BAKSHI v. RAILWAY