Citation Codes Equivalent Citations citation codes Case Number CRRFC 2/2025 Disposition dismissed Attorney(S) In Reference (Self) Judges HON'BLE SHRI JUSTICE VIVEK AGARWAL Acts PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 ARTICLE 21 A CONSTITUTION OF INDIA Sections 87 of BNS, 65(2) of BNS r/w 5(m)/6 of POCSO Act, 64(2)(1) of BNS r/w 5(j)(i)/6 of POCSO Act, 64(2)(m) of BNS r/w 5(1)(6) of POCSO Act, 66 of BNS r/w 5(j)(iv)/6 of POCSO Act, 103 of BNS and 238(a) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account