ITEM NO.8 COURT NO.6 SECTION III-B
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2483-2484/2023
[Arising out of impugned final judgment and order dated 11-11-2022 in FA No. 5012/2018 & FA No. 5013/2018 passed by the High Court of Gujarat at Ahmedabad]
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Petitioner(s)
VERSUS
SARYU PLASTICS PVT. LTD. Respondent(s)
[FOR FINAL DISPOSAL] IA No. 117108/2024 - APPLICATION FOR PERMISSION, IA No. 256018/2024 - APPLICATION FOR TAKING ON RECORD, IA No. 22933/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 22934/2023 - EXEMPTION FROM FILING O.T. Date : 20-01-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ALOK ARADHE
For Petitioner(s) Mr. Shyam Divan, Sr. Adv. (NP) Mr. Navin Pahwa, Sr. Adv. (NP) Mr. Shamik Shirishbhai Sanjanwala, AOR Mr. Kunal Vyas, Adv. Mr. Aditya Tripathi, Adv. Ms. Shubhangi Agarwal, Adv. Ms. Aarushi Gupta, Adv. For Respondent(s) Mr. Siddharth Bhatnagar, Sr. Adv. Mr. Chanchal Kumar Ganguli, AOR Ms. Suruchi Suri, Adv. Mr. Narendra Ramnani, Adv. Ms. Pracheta Kar, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. List on 03.02.2026.
(NIRMALA NEGI) (NIDHI WASON) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR