Citation Codes Equivalent Citations citation codes Case Number IA(I.B.C) - 1520/2025 Disposition dismissed Acts Rule 49 & 11 of the National Company Law Tribunal Rules, 2016.) IN THE IN THE NATIONAL COMPANY LAW TRIBUNAL AHMEDABAD COURT -2 ITEM No.302 1A/1520(AHM)2025 in C.P.(IB)/315(AHM)2025 Proceedings under Section Rule 49 & 11 of NCLT Rules,2076 Rule 49 & 11 See more information ... Smart Summary Please sign up to generate summary. Sai Infinium Limited v. Anand Multitrade Through its Partner Nishant S Gupta