Citation Codes Equivalent Citations citation codes Case Number WP/6374/2023 Disposition allowed Attorney(S) Judges HONOURABLE SRI JUSTICE NATCHARAJU SHRAVAN KUMAR VENKAT Acts SECTION 22 REGISTRATION ACT provisions of the Indian Registration Act, 1908, and Indian Stamps Act, 1899. provisions of the Indian Registration Act, 1908, and Indiatt Stamps Act, 1899. See more information ... Smart Summary Please sign up to generate summary. Smt. Pasupuleti Pratap Kumar Parvathi, v. The State of Telangana,