Citation Codes Equivalent Citations citation codes Case Number C.P. (IB) - 353/2024 Acts SECTION 9 INSOLVENCY AND BANKRUPTCY CODE 2016 Authority) Rules, 2016 (hereinafter referred to as IB (AAA) Rules, 2016) See more information ... Smart Summary Please sign up to generate summary. FEDEX EXPRESS TRANSPORTATION AND SUPPLY CHAIN SERVICES INDIA PRIVATE LIMITED v. FRENCH CROWN PRIVATE LIMITED