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  • Section 455 of the Greater Hyderabad Municipal Corporation Act 1955 (for short .GHMC Act')
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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Section 455 of the Greater Hyderabad Municipal Corporation Act 1955 (for short .GHMC Act')

    V.Narsimha Reddy, v. The State of Telangana

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    V.Narsimha Reddy, v. The State of Telangana
    (Nov 26, 2025)