Citation Codes Equivalent Citations citation codes Case Number WP/31639/2025 Disposition NA Attorney(S) Judges APARESH KUMAR SINGH G.M. MOHIUDDIN Acts 31.O7 .2025 bearirE DINNo -4 I 4 2 ITBA/ BNM/ F/ 2 4(4)(a)(1) / 2025-26l I079135895 (I) issued under Section 24(4)(al(i) Section 24(3) of the Prohibition of Benami Property Transaction Act, 1988. provisions of tlle Prohibition o[ Benarni Property Transaction Act. 1988 Section 24(4)(a)(i) of the Prohibition of Benarni Property Transaction Act. 1988. 24(1) of the Prohibition of Benami Property Transaction Act. 1988, iii) ) Section 26(I) of the Prohibition of Benami I']roperty 'l ransaction Act. I 988, vl) Section 24(.I of the I'rohibition of Benami Property Transaction , \ct' 1988 ('the Act") See more information ... Smart Summary Please sign up to generate summary. Nisar Ahmed v. The Adjudicating Authority