Citation Codes Neutral Citations 2025 DHC 7659-DB Equivalent Citations citation codes Case Number CRL.A.-1207/2024 Disposition dismissed Attorney(S) Acts NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT 1985 CITIZENSHIP AMENDMENT ACT ARTICLE 21 CONSTITUTION OF INDIA sub-section (3) of section 378 of the Code, Section 43-D of the 1967 Act, provisions of the 1860 Code and the 1967 Act." 30 section 173 of the Code Section 43-D Section 43-D(5) of the UAP Act. Section 173 of the Code of Criminal Procedure", sub-section (5) of Section 43-D Section 43- D(5) Section 439 of the Code and Section 45 of the PML Act. Section 43-D(5) of the UAP Act read with Section 439CrPC Activities (Prevention) Act, 1967, sub-section (6) of Section 43-D, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account