Neutral Citation No. - 2025:AHC:141469
Court No. - 49
Case :- WRIT - B No. - 1684 of 2025
Petitioner :- Shiv Kumar Singh Respondent :- State Of U.P. And 18 Others Counsel for Petitioner :- Sharad Kumar,Shiv Shanker Pal Counsel for Respondent :- C.S.C.
Hon'ble J.J. Munir,J.
1. Heard Mr. Sharad Kumar Rao, learned Counsel for the
petitioner at considerable length in support of the motion to admit
this petition to hearing and Mr. Rajesh Kumar Tiwari, learned
Additional Chief Standing Counsel, appearing on behalf of the
State.
2. This petition has been filed by the petitioner praying that a
mandamus be issued to the Chairman/Secretary, Board of Revenue
(Administration), U.P. at Lucknow to inquire into matters of
forgery, fraud, manipulation and tampering done by the Revenue
Authorities in revenue record of Village- Bandi, Tehsil- Mahavan
(old Tehsil- Sadabad), District- Mathura relating to the fasli year
1383-1388 in khata nos. 14A and 14B and for the fasli year 1389-
1394 in khata nos. 21 and 22 to correct the records.
3. The prayer is too widely cast. It does not apparently seek to
enforce a right vested in the petitioner.
4. A petition with this kind of vague and omnibus relief cannot be
entertained. It is, accordingly, dismissed as not maintainable.
Order Date :- 19.8.2025 Prashant D.