ITEM NO.20 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 29777/2025
[Arising out of impugned final judgment and order dated 20-01-2025
in CRLM No. 61025/2023 passed by the High Court of Judicature at
Patna]
XXX Petitioner(s)
VERSUS
THE STATE OF BIHAR & ANR. Respondent(s)
IA No. 139639/2025 - CONDONATION OF DELAY IN FILING
IA No. 139638/2025 - EXEMPTION FROM FILING O.T.
Date : 18-06-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE PRASANNA B. VARALE
(PARTIAL COURT WORKING DAYS BENCH)
For Petitioner(s) :
Mr. Rohit Kumar Singh, AOR
Mr. Shivam Sharma, Adv.
Mr. Akash Kumar, Adv.
Mr. Amit Kumar, Adv.
Mr. Saurabh Agrawal, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. After arguing the matter for sometime, learned
counsel appearing for the petitioner prays liberty to
withdraw the present special leave petition.
2. Liberty, as prayed for, is granted.
3. Hence, the special leave petition is dismissed as
withdrawn.
(NISHA KHULBEY) (SAPNA BANSAL)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)