Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
To access the original judgment, please Sign In or Subscribe.

    ARSHNOOR KAUR v. UNION OF INDIA

    ITEM NO.27 COURT NO.14 SECTION X

    S U P R E M E C O U R T O F I N D I A

    RECORD OF PROCEEDINGS

    Writ Petition(s)(Civil) No(s).772/2023 ARSHNOOR KAUR & ANR. Petitioners

    VERSUS

    UNION OF INDIA & ORS. Respondents

    [TO BE TAKEN UP AT 2.00 P.M.] [FURTHER HEARING]

    (With I.A. No.216468/2023-APPLICATION FOR VACATION OF INTERIM

    ORDER, I.A. No.145081/2023-APPROPRIATE ORDERS/DIRECTIONS, I.A. No. 249348/2024-CLARIFICATION/DIRECTION, I.A. No.228973/2023-EARLY HEARING APPLICATION, I.A. No.70635/2024-EARLY HEARING APPLICATION

    I.A. No.41153/2024-MODIFICATION OF COURT ORDER, I.A. No. 227379/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and I.A. No.145080/2023-STAY APPLICATION)

    Date : 08-05-2025 This matter was called on for hearing today.

    CORAM :

    HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE MANMOHAN For Petitioner(s) :Mr. Gopal Sankarnarayanan, Sr. Adv. Mr. Mandeep Kalra, AOR

    Ms. Anushna Satapathy, Adv.

    Ms. Radhika Jalan, Adv.

    Ms. Widaphi Lyngdoh, Adv.

    Mr. Yashas J, Adv.

    Ms. Shweta Singh, Adv.

    Mr. Vaibhav Yadav, Adv.

    Mr. Paras Mohan Sharma, Adv.

    Ms. Shefali Tripathi, Adv.

    Ms. Radhika Narula, Adv.

    Mr. Rishabh Lekhi, Adv.

    Mr. Vishal Sinha, Adv.

    Ms. Ishita Chowdhury, Adv.

    For Respondent(s) :Ms. Aishwarya Bhati, A.S.G. Mr. Mukesh Kumar Maroria, AOR

    Ms. Shagun Thakur, Adv.

    Mr. Kartikay Agarwal, Adv.

    Mr. Chitvan Singhal, Adv.

    1

    Mr. Raman Yadav, Adv. Ms. Sonali Jain, Adv. Mr. Abhishek Kumar Pandey, Adv. Mr. Purnendu Bajpai, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Rana Mukherjee, Sr. Adv. Dr. Dinesh Rattan Bhardwaj, AOR Mr. Irshad Ahmed, Adv. Mr. Mahesh Singh, Adv. Dr. Ashutosh Garg, Adv. Mr. Samarth Mohanty, Adv. Mr. Abhisth Kumar, Adv. Mr. Pankaj Kumar Sharma, Adv. Ms. Vernika Tomar, AOR UPON hearing the counsel the Court made the following

    O R D E R

    1. Arguments concluded.

    2. Judgment reserved.

    3. Prima facie, we are satisfied with the case set up by the petitioner no.1 Arshnoor Kaur.

    4. Accordingly, we direct the respondents to initiate whatever action is required for the purpose of her induction in the next available training course for appointment as Judge Advocate General (JAG).

    (RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA)

    ASST. REGISTRAR-CUM-PS COURT MASTER (NSH)

    2

    Use AI to get other relevant cases.

    Comments

    ARSHNOOR KAUR v. UNION OF INDIA
    (May 8, 2025)