Citation Codes Equivalent Citations citation codes Case Number OA/207/2024 Disposition dismissed Acts Sections 25 to 28 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993 u/s 19 of the Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) 5 DRT,PATNA OA 207 of 20241JI 14. Section 19(3) of the Recovery of Debts and Bankruptcy Act, 1993 Section 19(22) of Recovery of Debts and Bankruptcy Act 1993.The rule 12 (10) of the Debt Recovery Tribunal (Procedure) Rules, Section 4 of Banker's Books evidence Act, 1891 Section 19(22) of Recovery of Debts and Bankruptcy Act 1993. PII11icsarc See more information ... Smart Summary Please sign up to generate summary. JUDGMENT STATE BANK OF INDIA v. M/s INFINITY CONSTRUCTION EQUIPMENTS PVT LTD