Citation Codes Equivalent Citations citation codes Case Number WP/3231/2025 Disposition NA Attorney(S) Judges Dr. Justice K Manmadha Rao Acts Section 22A(1)(c) of the Registration Act, 1908. Section 22(A)(a)(c) of the Registration Act, 1908 See more information ... Smart Summary Please sign up to generate summary. SHAIK HABEEBULLA v. THE STATE OF ANDHRA PRADESH