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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • REGISTRATION ACT 1908
  • sub-section (2) and rules
  • Sub-scction (4) of Section 22-A of the Rcgistration Act, 19O8
  • provisions of the Telangana Rights in Land and Pattadar Passbooks Act, 1971 and the Rules
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • REGISTRATION ACT 1908
  • sub-section (2) and rules
  • Sub-scction (4) of Section 22-A of the Rcgistration Act, 19O8
  • provisions of the Telangana Rights in Land and Pattadar Passbooks Act, 1971 and the Rules

    R. Suresh v. The State of Telangana

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    Comments

    R. Suresh v. The State of Telangana
    (Jan 8, 2025)