Citation Codes Equivalent Citations citation codes Case Number Crl A(D)/12/2024 Disposition allowed Attorney(S) Acts SECTION 27 EVIDENCE ACT Narcotic Drug and Psychotropic Substances Act (NDPS) and Unlawful Activities (prevention) Act. memorandum u/s 27 of the Evidence Act. 13. Section 25 of the Evidence Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account