COMMON CAUSE v. UNION OF INDIA .

ITEM NO.804 COURT NO.1 SECTION PIL-W

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

I.A. No.125663/2021 & I.A. No.125678/2021 In Writ Petition(Civil) No.114/2014

COMMON CAUSE Petitioner(s)

VERSUS

UNION OF INDIA . & ORS. Respondent(s)

(1) IA NOS. 121114/2021 AND 121119/2021 (APPLNS. FOR IMPLEADMENT

AND MODIFICATION OF ORDER DT. 16.05.2014 ON BEHALF OF AVIN JAIN)

2) IA NOS. 142745/2019 AND 142758//2019 (APPLNS. FOR INTERVENTION

AND DIRECTIONS ON BEHALF OF GAURI SHANKAR CHOUBEY)

"ONLY" IN W.P.(C) NO. 114/2014 IS LISTED.

NAMES OF THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN

IN THE LIST MR. HARISH N. SALVE, SR. ADVOCATE (A.C.),MS. APARAJITA

SINGH, SR. ADVOCATE (A.C.), MR. A.D.N. RAO, SR. ADVOCATE (A.C.)

MR. SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.), MR. PRASHANT BHUSHAN,

MR. GURMEET SINGH MAKKER, MS. KIRTI R. MISHRA, MR. NAVEEN KUMAR &

MR. DHANANJAYA MISHRA, ADVOCATES)

Date : 30-03-2022 These applications were orally mentioned today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s)

Mr. Prashant Bhushan, AOR For Respondent(s)

Mr. Tushar Mehta, SG(Orally mentioned by) Mr. Shovan Mishra, AOR

Ms. Bipasa Tripathy, Adv.

Ms. Movita, AOR

Mr. Mukul Kumar, AOR

M/S. Aura & Co., AOR

Mr. Balaji Srinivasan, AOR

Mr. Lakshmi Raman Singh, AOR Mr. Naveen Kumar, AOR

Mr. Raj Kumar Mehta, AOR

Mr. Gaurav Kejriwal, AOR

Mr. B. Krishna Prasad, AOR

Mr. Abhishek Sharma, AOR

Mr. Sunil Kumar Jain, AOR

M/S. Khaitan & Co., AOR

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