Neutral Citation No. - 2025:AHC-LKO:15469
Court No. - 7
Case :- MATTERS UNDER ARTICLE 227 No. - 1133 of 2025
Petitioner :- M/S Durga Travels Thru. Proprietor Pankaj Sharma And 3 Others Respondent :- Debts Recovery Tribunal, Lko. And 2 Others Counsel for Petitioner :- Ashish Chaturvedi,Manoj Kumar Dwivedi,Vandana Singh Counsel for Respondent :- Abhishek Khare,Parul Sharma,Shivansh Shukla
Hon'ble Pankaj Bhatia,J.
In view of the detailed order passed, whereby the petition has been allowed. Directions are issued to the ADM to ensure that the possession is handed over to the petitioners forthwith with the assistance of the SHO concerned. The petitioners shall not create any third party right over the property in question.
Order Date :- 12.3.2025 Arun
- 2025-03-12T17:49:37+0530
- High Court of Judicature at Allahabad, Lucknow Bench
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