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2025 KER 16141
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2025 KER 16141
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    FREDY FRANCIS v. BEENA VARGHESE

    OP(RC)NO.56 OF 2025 1

    2025:KER:16141

    IN THE HIGH COURT OF KERALA AT ERNAKULAM

    PRESENT

    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    &

    THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

    TUESDAY, THE 25TH DAY OF FEBRUARY 2025 / 6TH PHALGUNA, 1946

    OP (RC) NO. 56 OF 2025

    AGAINST THE ORDER DATED 13.02.2025 IN EA 2845 OF 2023 IN

    EP NO.522 OF 2022 OF PRINCIPAL MUNSIFF COURT, THRISSUR

    PETITIONER/PETITIONER :

    FREDY FRANCIS

    AGED 34 YEARS

    S/O FRANCIS, CHIRAYATH HOUSE,

    OLLUKKARA VILLAGE, MANNUTHY P.O.,

    THRISSUR, PIN - 680651

    BY ADVS.

    LAL K.JOSEPH

    P.MURALEEDHARAN (THURAVOOR)

    T.A.LUXY

    SURESH SUKUMAR

    ANZIL SALIM

    SANJAY SELLEN

    SONIA SHIBU

    AMJANA MUMTHAZ P.

    RESPONDENT/RESPONDENT/DECREE HOLDER :

    BEENA VARGHESE

    AGED 63 YEARS, W/O ALEX VARGHESE,

    VAZHAYIL HOUSE, ABY VILLA, NADATHARA VILLAGE,

    THRISSUR, PIN - 680751

    THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON

    25.02.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

    1

    J U D G M E N T

    A.Muhamed Mustaque, J.

    The petitioner seeks only a breathing time to enable him to file an appeal against the dismissal of his objections raised under Order 21 Rule 97 of the Civil Procedure Code.

    2. In such circumstances, we order that the execution petition shall be deferred for a period of two weeks from today to enable the petitioner to file an appeal and move for stay against the execution.

    This Original Petition(Rent Control) is disposed of as above. The petitioner shall serve a copy of this judgment on the learned counsel appearing for the respondent/decree holder before the court below.

    Sd/-

    A.MUHAMED MUSTAQUE

    JUDGE

    Sd/-

    P.KRISHNA KUMAR

    JUDGE

    rkj

    2

    APPENDIX OF OP (RC) 56/2025

    PETITIONER EXHIBITS

    Exhibit P1 THE TRUE COPY OF THE E.A. 2845 OF 2023 IN E.P. 522 OF 2022 IN R.C.P. 10/2020 ON THE FILE OF THE HON'BLE PRINCIPAL MUNSIFF,

    THRISSUR DATED 26.09.2023

    Exhibit P2 THE TRUE COPY OF THE ORDER DATED 13/2/2025 IN E.A NO. 2845 OF 2023 IN E.P. 522/2022 IN RCP 10/2020 OF THE PRINCIPAL MUNSIFF

    COURT, THRISSUR

    Exhibit P3 THE TRUE COPY OF THE PETITION EA 543 OF

    2025 FILED BY THE PETITIONER DATED

    14.02.2025 BEFORE THE PRINCIPAL MUNSIFF

    COURT, THRISSUR

    Exhibit P4 THE TRUE COPY OF THE ORDER DATED 12/1/2022 IN R.CP.10/2020 PASSED BY THE RENT CONTROL

    COURT

    Exhibit P5 THE TRUE COPY OF AGREEMENT DATED 19/10/2016 EXECUTED BY THE PETITIONER AND THE RESPONDENT IN R.C.P 10/2020

    3

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    FREDY FRANCIS v. BEENA VARGHESE
    (Feb 25, 2025)