ORDER
This Writ Petition has been filed by the petitioner for a direction directing the fourth respondent Tahsildar Taluk Office, Shenkottai, to consider the objection and grievance made by letter dated 12.01.2023 in pursuance of A1 notice dated 26.12.2022 issued by the fourth respondent.
2.On perusal of the instructions received from the fourth respondent revealed that the fourth respondent never recommended for establishment of direct procurement centre of paddy at Survey No.566/1 situated at Puliyarai Village, Shenkottai against the public objections or by any order of this Court.
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3.Recording the said submission, this Writ Petition is closed. There shall be no order as to costs. Consequently, connected Miscellaneous Petition is closed.
29.01.2025
NCC : Yes / No Index : Yes / No Internet : Yes ps
To
1.The Principal Secretary to Government of Tamil Nadu, Cooperative Food and Consumer Safety, St George Fort, Chennai.
2.The Commissioner,
Civil Supplies and Consumer Protection Department, Ezhilagam, Chepauk, Chennai.
3.The District Collector,
Collectorate Office,
Tenkasi District,
Tenkasi.
4.The Tahsildar,
Taluk Office,
Shenkottai - 627 809,
Tenkasi District.
5.The President,
Puliyarai Panchayat Office,
Puliyarai - 627 813,
Tenkasi District.
6.The Managing Director,
Tamil Nadu Civil Supplies Corporation, Tenkasi - 627 811,
Tenkasi District.
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G.K.ILANTHIRAIYAN, J.
ps Order made in
W.P(MD)No.2334 of 2023
29.01.2025
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