Citation Codes Equivalent Citations citation codes Case Number Crl.MC 2899/2020 Disposition allowed Attorney(S) Judges JUSTICE G. GIRISH Acts Section 482 Cr.P.C Section 376(1)(2)(n), 417 and 420 I.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account