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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • Sections 4, 12 of the POCSO Act and Sections 120-B, 328, 384, 506 read with Section 34 IPC, Police Station
  • Sections 120-B, 406, 420, 465, 466, 467, 468 & 471 of the Indian Penal Code, 1860 (for short 'IPC'),
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • Sections 4, 12 of the POCSO Act and Sections 120-B, 328, 384, 506 read with Section 34 IPC, Police Station
  • Sections 120-B, 406, 420, 465, 466, 467, 468 & 471 of the Indian Penal Code, 1860 (for short 'IPC'),
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