Citation Codes Equivalent Citations citation codes Case Number CRM-M-53306-2024 Disposition dismissed Attorney(S) Judges Hon'ble Mr. Justice Mahabir Singh Sindhu Acts Sections 4, 12 of the POCSO Act and Sections 120-B, 328, 384, 506 read with Section 34 IPC, Police Station Sections 120-B, 406, 420, 465, 466, 467, 468 & 471 of the Indian Penal Code, 1860 (for short 'IPC'), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account