Citation Codes Equivalent Citations citation codes Case Number WP 15755/2019 Attorney(S) Sanjay Kumar Patel Advocate General Judges HON'BLE SHRI JUSTICE VISHAL DHAGAT Acts ARTICLE 226 CONSTITUTION OF INDIA ARTICLE 227 CONSTITUTION OF INDIA See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Shyama Prasad Mukerjee Matsya Udhyog Cooperative Society Ltd. v. M.P. State Cooperative Tribunal Bhopal