Citation Codes Equivalent Citations citation codes Case Number AS/1950/2018 Disposition dismissed Attorney(S) Judges Smt. Justice Venkata Jyothirmai Pratapa Acts SECTION 106 TRANSFER OF PROPERTY ACT TRANSFER OF PROPERTY ACT DATED:09/01/2024 JUDGMENT + DECREE 0 7 MAR 202A -A-Current Section OF AS.No.1950 Section 106 of the T.P. Act, Section 106 T.P. Act, Section 106 and new Section 106 ofthe Transfer of Property Act Sub-section (3) aiso mentions that 14 12 A.S.N0.19SO Section 111 of theTransferof Property Act See more information ... Smart Summary Please sign up to generate summary. DILIP MOTI RAM BULCHANDANI v. SMT.CHELAMKURI AMALA