Citation Codes Equivalent Citations citation codes Case Number WP/9241/2024 Disposition allowed Attorney(S) Judges Sri Justice Venkateswarlu Nimmagadda Acts SECTION 6 PASSPORTS ACT SECTION 10 PASSPORTS ACT ARTICLE 226 CONSTITUTION OF INDIA SECTION 5 PASSPORTS ACT 1967 SECTION 22 PASSPORTS ACT PASSPORTS ACT 1967 SECTION 10 A PASSPORTS ACT 1967 Rule 2 (b) sub-rule (2) of rule 8 in 20 RNT,J WP Nos.I392 of2023 &2ors.19 Section 6 (2) of the Passport Act Rule 5 (1) of the Rules 1980 Clause (c) of Sub-Section (2) of Section 5, sub-rule (1) of rule 8 Order 8 Rule 1 passport. 65. Section 10 of the Passport Act, 1967 Section 6 (2) and 'may' in Section 10 (3), Sections 120-B, 420, 468, 471, 477A of the Indian Penal Code read with Section 13 (2) read with Section 13 (1) of the Prevention of Corruption Act, 1988. provisions of the Passports Act or the Rules Section 5 (2) read with Section 6 (2), clause (b) or clause (c) of sub-section (2) Section 498-A IPC and under Sections 3 & 4 of Dowry 10 RNT, J WP Nos.)392 of2023 &2ors.9 Prohibition Act. provisions of sub-section (1) of section 6 36. Rule 5 of the Rules 1980 clause (b) or clause (c) of an 15 RNT, .1 WP Nos.l392 of2023.&2ors. 14 sub-section (2) of section 5 sub-rule (1) section 10(3)" In Clause-5 of Form EA(P)-2, provisions of Clause (f) of sub-section (2) of Section 6; provisions of the Passports Act including Sections 5 & 6, as also Rule 5 of the Rules 1980 44 RNT,J WP Nos.l392 of2023 &2ors.43 disqualification under Section 10(3). provisions of the Passport Act, including Sections 5, 6 and the Rules, 1980, Rule-5." 45 RNT, J WP Nos.1392 of2023i& 2ors. ' 44 88. Section 5 (2) r/w. Section 6 (2) Section 6.2 (f) of the Passport Act, 1967, Section 6(2)(f) of the Passport Act. (ii) The provision of Section 6(2)(f) of the Passport Act Section 5 (2) (c) r/w. Section 6 (2) Section 6 and 'may' in Section 10. 94. sub-section (2) of Section 5, 25. Section 5 of the Passport Act, 1967 Rule 5 of the Rules 1980 No.223/2ai8 u/s 498 A of IPC and 3 and 4 of Dowry Prohibition Act provisions of Passport Act 8 RNT,J WP Nos.l392 of2023 &2ors. 7 1967 Section 24 of the Passports Act 1967, the Passports Rules, 1980 (in short'Rules 1980') havebeenframed. 35. Rule 5 of the Rules 1980 sub-section (2) of Section 6 passport. Sub-rule (3) of Rule-5 provisions of Passport Act 1967, clause (e) of sub-section (2) of Section 6ofthe Passports Act 26. Section 6 of the Passport Act, 1967 Section 10 (3) (1985) 3 see 53 (2018) 9 see 472 (2005) 6 see 344 (2009) 10 see 552 38 RNT, J WP Nos.l392 of2023 &2ois. 37 provisions of the Passport Act 1967 Sections 5, 6 (2) of the Passports Act Section 6(2)(f) of the Passport Act Section 5 read with Section 6 (2) of the Passports Act. 47 RNT, J WP Nos.I392 or2023 &2ors. 46 92. Rule-5 along 29 RNT, .1 WP Nos.l392 of2023-&2ors. 28 provisions of Sections 5 and 6(2) of the Passport Act Section 6 (2) (f) and under Section 10 (3) (e) 66. Clause (e) of sub-section (3) of Section 10 of the Passports Act Sections 419, 420, 465, 467, 468, 471, 506, 509, 120B IPC See more information ... Smart Summary Please sign up to generate summary. JUDGMENT DHULIPALLA RAMA DEVI v. UNION OF INDIA