[2024:RJ-JP:50130-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Misc. Restoration Application No.1019/2024
In
D.B. Civil Writ Petition No.6155/2024
1. Biyani Shikshan Samiti, No. 500/97-98, Jaipur Head
Office ,near Telegraph Office, Chomu Pulia, Ambabadi,
Jaipur.
2. Biyani Institute Of Science And Management, Through Its
Secretary Dr. Sanjay Biyani S/o Late Shri Jugal Kishore
Biyani, Aged About 53 Years, Resident Of R-4-A, Sector-3,
Vidhyadhar Nagar, Jaipur-302039
----Petitioners
Versus
1. Rajasthan Technical University, Through Its Vice
Chancellor, Akelgarh, Rawatbhata Road, Kota(Raj.).
2. Additional Chief Secretary, Technical Educational,
Government Of Rajasthan, Government Secretariat,
Jaipur (Raj.).
----Respondents
For Petitioner(s) : Ms. Naina Saraf
HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Order
05/12/2024
1. Heard on restoration.
2. Taking into consideration the cause shown in the application,
we are inclined to allow the prayer for restoration.
3. Accordingly, the restoration application is allowed. D.B. Civil
Writ Petition No.6155/2024 is restored to its original number
subject to payment of cost of Rs.5,000/- to be deposited with the
Rajasthan State Legal Services Authority within a period of one
month.
(UMA SHANKER VYAS),J (MANINDRA MOHAN SHRIVASTAVA),CJ
SANJAY KUMAWAT/RAJAT/35
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