ITEM NO.801 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).25736-25737/2023
[Arising out of impugned final judgment and order dated 01-08-2023
in WA No.983/2023 and order dated 04-10-2023 in RP No.894/2023
passed by the High Court of Kerala at Ernakulam]
THE STATE OF KERALA & ORS. Petitioner(s)
VERSUS
MOUSHMI ANN JACOB Respondent(s)
WITH
Diary No(s). 49913/2023 (XI-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 254576/2023)
Date : 29-11-2024 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Nishe Rajen Shonker, AOR
For Respondent(s) Mr. Manish Tiwari , AOR
Mr. Jogy Scaria, AOR
UPON being mentioned, the Court made the following
O R D E R
List on the notified date i.e. 17.12.2024.
(SAPNA BISHT) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)