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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Section 72(1) of the Consumer Protection Act, 2019
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • Section 72(1) of the Consumer Protection Act, 2019
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Smart Summary

    Suresh Poojary v. Mr. Vijay Biyani, Managing Director, Future Enterprises Limited.,

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    Comments

    Suresh Poojary v. Mr. Vijay Biyani, Managing Director, Future Enterprises Limited.,
    (Oct 5, 2024)