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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • Justice Dr. V.R.K. Krupa Sagar
Acts
  • Section 302 Cr.P.C.
  • Section 357 Cr.P.C.
  • 14. Section 2(h) of the Indian Succession Act, 1925 (for short the Act, 1925')
  • Section Officer, Criminal Section, High Court of A.P.
  • Sections 372 to 394 of Code of Criminal Procedure, 1973 provides provisions
  • Sections 397 and 401 of Code of Criminal Procedure (Cr.P.C.)
  • Sections 205 and 302 Cr.P.C.
  • Section 394 Cr.P.C.
  • 7 " I'l 6 Dr. VRKS, J Crl.R.C.No.422 of 2022 Section 385 Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
Judges
  • Justice Dr. V.R.K. Krupa Sagar
Acts
  • Section 302 Cr.P.C.
  • Section 357 Cr.P.C.
  • 14. Section 2(h) of the Indian Succession Act, 1925 (for short the Act, 1925')
  • Section Officer, Criminal Section, High Court of A.P.
  • Sections 372 to 394 of Code of Criminal Procedure, 1973 provides provisions
  • Sections 397 and 401 of Code of Criminal Procedure (Cr.P.C.)
  • Sections 205 and 302 Cr.P.C.
  • Section 394 Cr.P.C.
  • 7 " I'l 6 Dr. VRKS, J Crl.R.C.No.422 of 2022 Section 385 Cr.P.C.
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Smart Summary

    Golla Narayana rao, v. Sri Ponnekanti Srinivasa Rao,

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    Comments

    Golla Narayana rao, v. Sri Ponnekanti Srinivasa Rao,
    (Jul 16, 2024)