Citation Codes Equivalent Citations citation codes Case Number HCP.2408/2024 Disposition NA Attorney(S) Judges Hon'ble Mr.Justice S.M.Subramaniam Acts JUVENILE JUSTICE CARE AND PROTECTION OF CHILDREN ACT 2015 Sections 5(1)(m) r/w 6 of POCSO Act, 2012 Sections 4, 6, 8, 10 & 12 of POCSO Act Protection of Children) Rules, 2017 Section 166-A(c) of the Indian Penal Code (Section 199 of BNS, 2023) 24(3)& 36, POCSO Act r/w Section 273, Cr.P.C.) (c) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account