ORAL ORDER:
Heard learned counsel for the petitioner and SriSomu Srinivas Reddy, leamed Assistant Govemment Pleader for Revenue
2. The petitioner herein is claiming that she is the absolute ownerand possessor of land admeasuring Ac'0- 1 8 gts in Sy'No'238/E' situated at Maddur village, Shabad Mandal, Ranga Reddy District' She is also owner of land in other survey numbers of the very same village. In proof of the same, she has filed copy of latest pattadar passbook. According to the petitioner, the subject propertyls mentioned in prohibited list. Therefore, she had submitted online application No.2400008797 dated 1'8'06'2024 with respondent No'2 witha request to delete the subject prope(y from the prohibited list' Despite receiving and acknowledging the said online application' the
2nd respondent did not act upon the same' Therefore' the present Writ
Petition.
3. Whereas, the leamed Assistant Government Pleader for Revenue, on instructions would submit that the 2nd respondent will
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\consider the sard online application and pass appropr-iate orders in accordance with law.
4. In the light of the aforesaid submission, thir; \\rrit Petition is disposed of directing the 2nd respondent to consirler the online application No 2400008797 dated 18.06.2024 subnLitted by the petitioner and pass appropriate orders in accordance with law by putting the petit oner and all effected parties on notice and affording them an opportunity. If, the 2'd respondent is not inclLned to accept the request made by the petitioner, he shall assign specific reasons and pass a reasoned order, communicate copy of the said order to the petitioner and complete the said exercise within a perioc. of eight (08) weeks from the rlate of receipt of a copy of this order. llhere shalt be no order as to col;ts.
As a sequt:[ thereto, miscellaneous petitions, if any, pending in the Writ Petition shall stand closed.';
:3D/.A.V.S. PRASAD
//TRUE coPYtt ASsl$TANr *=Rr*o*
SECTION OFFICER
IE:l,ffrl:e-cretary. Revenue Department, Secretariat BuildingsHyoe_raDao, :itEte of Telangana. If.^D_i.:IiR1.9, -gl
lector Ra nd a Reddy District, Ra nga Red d 7 Kevenue urvrsrr:nal officer, chevella Revenue Diiision ctievella, RangaReddy District . T.he Tahsildar /.loint Sub-Registrar, Shabad Mandal Shabad, Ranga Reddy district
One CC to SRI KASU BAL_REDDY, Advocate tOpUClTwo CCs to GP FOR REVENUE, Hign-Cou?;dr thJ Siate of letangana, at Hyderabad. [O|JT] Two CD Copies
To
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HIGH COURT
DATED:081071',2024
ORDER
WP.No.17719 of 2024
DISPOSING OF THE WRIT PETITION
WITHOUT COSTS.
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