Rajmal Jain v. Madhya Pradesh Power Transmission Company Ltd.

IN THE HIGH COURT OF MADHYA PRADESH

AT JABALPUR

BEFORE

HON'BLE SMT. JUSTICE NANDITA DUBEY ON THE 28^th OF SEPTEMBER, 2022 WRIT PETITION No. 1460 of 2018 BETWEEN:-

RAJMAL JAIN S/O LATE SHRI GULAB CHAND

JAIN, AGED ABOUT 55 YEARS, OCCUPATION:

R/O 17-E, NEW CHANDRA NAGAR, NEAR

MANGAL NURSINGH HOME, KHEDAPATI

ROAD, GWALIOR (MADHYA PRADESH)

.....PETITIONER

(BY SHRI EKNATH JYOTISHI, ADVOCATE)

AND

1. MADHYA PRADESH POWER TRANSMISSION

COMPANY LTD. THR. MANAGING DIRECTOR,

BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF, MADHYA PRADESH

POWER TRANSMISSION COMPANY LTD.,

JABALPUR

3. CHIEF ENGINEER (O AND M), MADHYA

PRADESH POWER TRANSMISSION COMPANY

LTD., JABALPUR

4. EXECUTIVE ENGINEER, MADHYA PRADESH

POWER TRANSMISSION COMPANY LTD.

DIVISION NO. 2, GWALIOR

.....RESPONDENTS

(NONE)

This petition coming on for hearing this day, th e court passed the following: