Citation Codes Equivalent Citations citation codes Case Number CRR 948/2024 Disposition dismissed Attorney(S) Jayalakshi Iyer Judges HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA Acts SECTION 138 NEGOTIABLE INSTRUMENTS ACT Section 156(3) of Cr.P.C. Sections 420, 467, 468, 471, 384, 120-B and 406 of IPC. Section 397 read with Section 401 of Cr.P.C. See more information ... Smart Summary Please sign up to generate summary. Gopal Soni v. Ankit Sahu