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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • KRISHNA GOPAL DWIVEDI
Acts
  • SECTION 19 A RECOVERY OF DEBTS DUE TO BANKS AND FINANCIAL INSTITUTIONS ACT 1993
  • BBE act 43 Notional interest calculation of CC A-43 07.06.2024 5 OA
  • BBE act 44 Statement of account of TL A/c A-44 07.06.2024 60352927822
  • BBE Act 50 Statement of account of WCTL A/c A-50 07.06.2024 No.60407557928
  • BBE act 46 Statement of account of WCTL a/c A-46 07.06.2024 No.60363 116630
  • 0-39 04.02.2022 40 Demand notice issued U/Sec.13(2) of | A-40 17.05.2022 the SAFAESI Act 4] Regd.memorandum
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • KRISHNA GOPAL DWIVEDI
Acts
  • SECTION 19 A RECOVERY OF DEBTS DUE TO BANKS AND FINANCIAL INSTITUTIONS ACT 1993
  • BBE act 43 Notional interest calculation of CC A-43 07.06.2024 5 OA
  • BBE act 44 Statement of account of TL A/c A-44 07.06.2024 60352927822
  • BBE Act 50 Statement of account of WCTL A/c A-50 07.06.2024 No.60407557928
  • BBE act 46 Statement of account of WCTL a/c A-46 07.06.2024 No.60363 116630
  • 0-39 04.02.2022 40 Demand notice issued U/Sec.13(2) of | A-40 17.05.2022 the SAFAESI Act 4] Regd.memorandum
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Smart Summary

    BANK OF MAHARASHTRA v. M/S. PARAM SHANTI ENTERPRISES

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    Comments

    BANK OF MAHARASHTRA v. M/S. PARAM SHANTI ENTERPRISES
    (Aug 30, 2024)