Neutral Citation No. - 2024:AHC:134234
Court No. - 2
Case :- WRIT - C No. - 3723 of 2021
Petitioner :- Nawab And 3 Others
Respondent :- State Of U.P. And 4 Others
Counsel for Petitioner :- Ashish Rai,Om Prakash Rai
Counsel for Respondent :- C.S.C.
Hon'ble Piyush Agrawal,J.
1. Heard learned counsel for the petitioners and learned ACSC for
the State.
2. By means of present petition, the petitioners are assailing the
order dated 27.6.2018 passed by respondent no. 1 in Case No.
1291 of 2017.
3. Learned counsel for the petitioners submits that identical
controversy as raised in the present writ petition has already been
decided by this Court in Writ-C No.13821 of 2018 (Chandra Pal
Singh and Others Vs. State of U.P. and Others).
4. The aforesaid fact has not been disputed by the learned ACSC
appearing for the respondents.
5. Since, the controversy involved in the present writ petition has
already been decided by this Court in the case of Chandra Pal
Singh (supra) by judgement and order dated 21.03.2024,
therefore, present writ petition is also allowed in terms of the order
passed in Chandra Pal Singh (supra).
Order Date :- 21.8.2024
Rahul Dwivedi/-