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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act)
  • Transfer of Undertakings) Act V of 1970
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act)
  • Transfer of Undertakings) Act V of 1970
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Smart Summary

    CANARA BANK v. M/S MADHAV CHICORY GROWERS AND SUPPLIERS

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    Comments

    CANARA BANK v. M/S MADHAV CHICORY GROWERS AND SUPPLIERS
    (Aug 3, 2024)