Citation Codes Equivalent Citations citation codes Case Number MCRC 30138/2024 Disposition allowed Attorney(S) Ram Kishor Sharma Advocate General Judges HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE Acts section 482 of Cr.P.C. Section 482 of the Code and Section 320 Section 482 of the Cr.P.C. Section 482 Cr.P.C. provisions of section 320 and 482 Sections 323, 294, 452, 506, 34 of IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account