Citation Codes Equivalent Citations citation codes Case Number MP 1422/2024 Disposition in part Attorney(S) Narendra Singh Rathore Judges HON'BLE SHRI JUSTICE GAJENDRA SINGH Acts ARTICLE 227 CONSTITUTION OF INDIA HINDU MARRIAGE ACT ARTICLE 21 CONSTITUTION OF INDIA Section 125 of Cr.P.C. Order 17 Rule 1 of C.P.C. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Smt. Saroj v. Aashish Yadav