Citation Codes Equivalent Citations citation codes Case Number AC 103/2021 Disposition allowed Attorney(S) Ayushyaman Choudhary Judges HON'BLE SHRI JUSTICE SUBODH ABHYANKAR Acts SECTION 29 A ARBITRATION AND CONCILIATION ACT 1996 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Excel Agri Business Private Limited Thr. Director Shri Shantilal Vaid v. Resonance Eduventures Ltd.