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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • U/s 12 of the Consumer Protection Act, 1986
  • section 12 of the C.P.Act, 1986
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • U/s 12 of the Consumer Protection Act, 1986
  • section 12 of the C.P.Act, 1986

    Sri N.Ashwathappa, v. Dr. Manu B.J,

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    Comments

    Sri N.Ashwathappa, v. Dr. Manu B.J,
    (Jul 24, 2023)