Citation Codes Equivalent Citations citation codes Case Number CRL.P 13141 of 2023 Disposition dismissed Attorney(S) S JAGAN BABU Judges Hon`ble Mr. Justice Maheshan Nagaprasanna Acts provisions of section 67, section 67A and this section Section 15 of the Protection of Children from Sexual Offices Act, 2012 ('POCSO Act' for short). Section 67B of the Information Technology Act, 2008 ('the Act' for short). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account