Citation Codes Equivalent Citations citation codes Case Number Crl.MC 420/2024 Disposition allowed Attorney(S) Judges JUSTICE A. BADHARUDEEN Acts Section 15(1) of the PoCSO Act and Section 67B(b) of the Information Technology Act, 2000 (for short, 'the IT Act' hereinafter). Sexual Offences Act, 2012 (for short, 'the PoCSO Act' hereinafter), Section 482 of the Code of Criminal Procedure, 1973, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account