M/S G.K.Trading Company v. Union Of India And 4 Others

Court No. - 48

Case :- WRIT TAX No. - 666 of 2020

Petitioner :- M/S G.K.Trading Company Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Praveen Kumar Counsel for Respondent :- A.S.G.I.,C.S.C.,Ramesh Chandra Shukla

Hon'ble Surya Prakash Kesarwani,J. Hon'ble Dr. Yogendra Kumar Srivastava,J.

Order on Correction Application No.2 of 2021

Heard learned counsel for the parties.

In the 2nd line of the paragraph No.1 of the order dated 02.12.2020, the words "Union of India" are deleted and in place the words "State of Uttar Pradesh" are substituted. Order dated 02.12.2020 has been corrected accordingly.

Correction Application is allowed.

Order Date :- 18.1.2021/vkg