Court No. - 51
Case :- CRIMINAL MISC. WRIT PETITION No. - 16460 of 2020
Petitioner :- Seema Saxena @ Seema Gupta And Another
Respondent :- State Of U.P. And 3 Others
Counsel for Petitioner :- Sanjeev Mishra Gana
Counsel for Respondent :- G.A.
Hon'ble Manoj Kumar Gupta,J.
Hon'ble Rajendra Kumar-IV,J.
At the out set, learned Counsel for the petitioners prayed for
dismissal of writ petition as not pressed.
It is dismissed accordingly.
.
(Rajendra Kumar-IV,J.) (Manoj Kumar Gupta,J.)
Order Date :- 5.1.2021
I.A.Siddiqui
Neutral Citation No. - 2021:AHC:803-DB