Citation Codes Equivalent Citations citation codes Case Number SA/27/2023 Disposition allowed Acts SECTION 47 SALE OF GOODS ACT 1930 SECTION 3 MERCHANT SHIPPING ACT 1958 SECTION 2 AIRCRAFT ACT 1934 Indian Contract Act, 1872 (9 of 1872) or the Sale of Goods Act, 1930 (3_of 1930) section 172 of the Indian Contract Act, 1872 (9 of 1872); Security Interest Act, 2002 U/s 132) of SARFAESI act dated 17.09.2019, possession notice issued U/s 13(4) of SARFAESI Act U/s 17(1) of the SARFAESI Act, 2002 Recovery of Debts Laws (Amendment) Act, 2004 (30 of 2004), Section 17, sub-section (L)of section 60 of the Code of Civil Procedure, 1908 (5 of 1908); See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ms Doogdhara Nandini Pvt Ltd v. INDIAN BANK (ALLAHABAD BANK)