DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, NAGPUR
New Administrative Building
5th Floor, Civil Lines,
Nagpur-440 001
0712-2548522
Complaint Case No. CC/338/2017
( Date of Filing : 09 Aug 2017 )
1. Shri Namdeo Vishwanath Lande R/o. 249, Lakmanya Nagar, MIDC, Hingna, Dist. Nagpur Nagpur
Maharashtra ...........Complainant(s) Versus
1. Bajaj Allianze General Insurance Co.Ltd., Through Branch Manager
Shreeram Tower, Sadar, Nagpur
Nagpur
Maharashtra
2. M/s. Ketan Motors Pvt. Ltd., Through Manager Plot No. 7, N.H.6, Amravati Road, Nagpur Nagpur
Maharashtra ............Opp.Party(s)
BEFORE:
HON'BLE MR. SACHIN Y. SHIMPI PRESIDENT HON'BLE MRS. CHANDRIKA K. BAIS MEMBER HON'BLE MR. B.B. CHAUDHARI MEMBER PRESENT:Adv. Prakash Naukarkar, Advocate for the Complainant 1 ADV. GIRISH DIPWANI, Advocate for the Opp. Party 1 ADV. DEEPAK M. PARANJPE, Advocate for the Opp. Party 1 Dated : 21 Jun 2024
Final Order / Judgement
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. 30.12.2016 . 1 . 2 . 1 . 2 . . 2 . 1
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[HON'BLE MR. SACHIN Y. SHIMPI]
PRESIDENT
[HON'BLE MRS. CHANDRIKA K. BAIS]
MEMBER
[HON'BLE MR. B.B. CHAUDHARI]
MEMBER
3