Citation Codes Equivalent Citations citation codes Case Number Crl.MC 3036/2024 Disposition allowed Attorney(S) Judges JUSTICE A. BADHARUDEEN Acts Section 67(b) of the Information Technology Act (hereinafter referred as 'IT Act' for short) and Section 15 of the Protection of Children from Sexual Offences Act, 2012 (hereinafter referred as 'POCSO Act' for short). 3 Section 482 of the Code of Criminal Procedure, 1973, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account