Citation Codes Equivalent Citations citation codes Case Number O.A./936/2021 Disposition allowed Acts SECTION 66 A INFORMATION TECHNOLOGY ACT SECTION 19 ADMINISTRATIVE TRIBUNALS ACT 1985 rule 3(1)(i), 3(1)(ii), 3(1)(iii) and 3(1)(vi) of the CCS(CCA) Conduct Rules. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT SURANJAN MODAK v. CPWD